Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] NCT Delhi - Subsection Section 72(1) in The Delhi Land Reforms Rules, 1954 (1)Corrections in the statements in L.R. Form 19 or 20 shall be made under the signature of the Tehsildar.
