Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of West Bengal - Subsection Section 11(2) in The Asansol Municipal Corporation Act, 1990. (2)Each Borough Committee shall consist of the Councillors [* * *] [Words omitted by W.B. Act 36 of 1994.] elected from the wards constituting the Borough.
