Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Uttar Pradesh - Subsection Section 33(1) in The U.P. Board of Madarsa Education Act, 2004 (1)The Uttar Pradesh Madarsa Education Ordinance 2004 (U.P. Ordinance No. 12 of 2004) is hereby repealed.
