Central Information Commission
Mr.Rajiv Bharadwaj vs Insurance Division on 4 June, 2012
Central Information Commission
Room No.307, II Floor, B Wing, August Kranti Bhawan, Bhikaji Cama Place, New
Delhi110066
Telefax:01126180532 & 01126107254 websitecic.gov.in
Appeal: No. CIC/DS/A/2011/002503
Appellant /Complainant : Shri Rajiv Bhardwaj, Gurgaon
(Haryana)
Public Authority : The Oriental Insurance Co. Ltd.,
Ambala Cantt
(Ms Jasbir Kaur, CPIO and Ms. Veena
Dhawan,
Divisional Mgr./Hissar - through
videoconferencing)
Date of Hearing : 04 June 2012
Date of Decision : 04 June 2012
Facts:
1. Appellant submitted RTI application dated 9 March 2011 before the CPIO, Oriental Insurance Company Limited, Ambala Cantt seeking the commission details of Agent Sheela Devi and communications with Second Surveyor S Soni with reference to Appellant's policy.
2. Vide CPIO Order dated 8 April 2011, CPIO provided point wise information.
3. Not satisfied by the CPIO's Reply, the Appellant preferred Appeal to the First Appellate Authority dated 20 April 2011.
4. Vide FAA Order dated 17 May 2011, the FAA upheld the CPIO's decision as the requisite information has already been provided.
5. Being aggrieved and not being satisfied by the above response of the public authority, the appellant preferred second appeal before the Commission.
6. Matter was heard today via videoconferencing from Ambala where respondent as above were present and made submissions. Appellant did not appear.
Appeal: No. CIC/DS/A/2011/002503 Decision notice
7. After hearing the submissions of the CPIO and after perusing the facts on record, Commission directs as follows:
Point 3: CPIO will inform the appellant that information pertaining to the number of visits is not held by them and that the conveyance allowance was paid on lump sum basis.
Point 4: CPIO will inform the appellant that all submissions made by the surveyor are held in the survey report, a copy of which has already been provided to the appellant.
Point 5: CPIO will inform the appellant that all submissions made by him are held in the survey report which has already been provided to him and no other information is held by the public authority.
8. This information is as per averments of the CPIO at the hearing.
9. Information as above to be provided within two weeks of receipt of the order.
(Smt. Deepak Sandhu) Information Commissioner (DS) Authenticated true copy:
(T. K. Mohapatra) Dy. Secretary & Dy. Registrar Tel. No. 01126105027 Copy to:
1. Shri Rajiv Bhardwaj 396, Sector - 21, PocketA Gurgaon122016 (Haryana)
2. The CPIO Branch Manager The Oriental Insurance Co. Ltd., Regional Office, 2nd. Floor Jeevan Jyoti Bldg., Jagadhari Road Appeal: No. CIC/DS/A/2011/002503 Ambala Cantt133001 (Haryana)
3. The Appellate Authority Dy. General Manager The Oriental Insurance Co. Ltd., Regional Office, 2nd. Floor Jeevan Jyoti Bldg., Jagadhari Road Ambala Cantt133001 (Haryana) Appeal: No. CIC/DS/A/2011/002503