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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Puducherry - Subsection

Section 6(2)(a) in Puducherry Protection of Interests of Depositors in Financial Establishments Act, 2004

(a)require assistance of any police authority or any other authority or person and on such requisition it shall be the duty of the police authority or such other authority or person to extend necessary assistance;