Supreme Court - Daily Orders
Jitendra Kumar Deo(D) By Lrs. vs Magma Finance Corporation Ltd. on 22 January, 2015
ITEM NO.77 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SURAJIT DEY
Petition(s) for Special Leave to Appeal (C) No(s). 22687/2014
JITENDRA KUMAR DEO(D) BY LRS. Petitioner(s)
VERSUS
MAGMA FINANCE CORPORATION LTD. AND ANR. Respondent(s)
Date : 22/01/2015 This petition was called on for hearing today.
For Petitioner(s)
Ms. Manju Singh, Adv.
Mr. Mithilesh Kumar Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
With regard to respondent No.1, four weeks' time, as sought for, is granted to file counter affidavit, if vakalatnama/Memo of Appearance already filed by the Ld. Counsel.
The Ld. Counsel for the petitioner to take fresh steps for effecting service upon respondent No.2 within two weeks.
List again on 16.3.2015.
(SURAJIT DEY) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2015.01.29 17:47:58 IST Reason: