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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Uttarakhand - Subsection

Section 81(3) in Uttarakhand Co-Operative Societies Act, 2003

(3)Where a person is admitted as a member of the society on the condition of his contributing land to the society, any land held by him in the circle as a Bhumidhar shall stand transferred to the possession, control and management of the society and the provision of section 79 shall apply to him.