Rajasthan High Court - Jodhpur
State And Ors vs Miss.Firdos Tarannum And Anr on 28 October, 2021
Bench: Vijay Bishnoi, Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Spl. Appl. Writ No. 534/2005
State And Ors.
----Appellant
Versus
Miss.firdos Tarannum And Anr.
----Respondent
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Dhapu
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(2 of 2) [SAW-534/2005]
----Appellant
Versus
The State Of Rajasthan
----Respondent
For Appellant(s) : Manish Vyas, AAG
Mr. Siddharth Karwasra
Mr. KR Saran
For Respondent(s) : Mr. Rajesh Joshi, Sr. Advocate
assisted by Mr. Anirudh Kothari
Mr. Bhanu Prakash Mathur
Mr. Manish Rajpurohit
HON'BLE MR. JUSTICE VIJAY BISHNOI
HON'BLE MR. JUSTICE SUDESH BANSAL Judgment / Order 28/10/2021 At the request of counsel for the petitioner, list these matters on 17.11.2021.
(SUDESH BANSAL),J (VIJAY BISHNOI),J Surabhii/31-37- (Downloaded on 28/10/2021 at 09:43:18 PM) Powered by TCPDF (www.tcpdf.org)