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Delhi High Court - Orders

Shri Rashter Kumar vs Delhi Development Authority And Anr on 17 February, 2023

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                          $~67
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 10989/2017
                                 SHRI RASHTER KUMAR                                  ..... Petitioner
                                                 Through:        Ms. Rachana Dalal and Mr. Alok
                                                                 Kumar, Advocates

                                                    versus

                                 DELHI DEVELOPMENT AUTHORITY AND ANR.
                                                                          ..... Respondents
                                              Through: Ms. Devika Mohan, Advocate

                          CORAM:
                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                    ORDER

% 17.02.2023 It is already 4:45 P.M. No time left. List on 27.09.2023.

BY ORDER COURT MASTER FEBRUARY 17, 2023/rk Signature Not Verified Digitally Signed By:RASHMI DABAS Signing Date:24.02.2023 12:29:21