Delhi High Court - Orders
Shri Rashter Kumar vs Delhi Development Authority And Anr on 17 February, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~67
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10989/2017
SHRI RASHTER KUMAR ..... Petitioner
Through: Ms. Rachana Dalal and Mr. Alok
Kumar, Advocates
versus
DELHI DEVELOPMENT AUTHORITY AND ANR.
..... Respondents
Through: Ms. Devika Mohan, Advocate
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 17.02.2023 It is already 4:45 P.M. No time left. List on 27.09.2023.
BY ORDER COURT MASTER FEBRUARY 17, 2023/rk Signature Not Verified Digitally Signed By:RASHMI DABAS Signing Date:24.02.2023 12:29:21