Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(5) in The Orissa Private Security Agencies Rules, 2009 (5)The photo identity card issued to the private security guard will be returned to the Agency issuing it, if the private security guard is no longer engaged or employed by it.
