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[Cites 0, Cited by 6] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1) in Telangana Intermediate Education Act, 1971

(1)"academic year" means the period commencing on the 1st day of July of any year and ending with the 30th day of June of the succeeding year, or in the case of any junior college or any other affiliated college or any class of junior colleges or other affiliated colleges, the classes in which are started on a date other than the 1st day of July with the previous sanction of the Director, the year commencing on such date and ending with twelve months from such date; and consisting of such number of semesters as may be prescribed;