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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(2)(i) in The U.P. Water Management And Regulatory Commission Act, 2008

(i)The amount of fines and penalties to be imposed for violation of the provisions of this Act including the method and manner of imposition of fines and penalties and collection of the same;