Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] Union of India - Subsection Section 2(16) in The Insurance Act, 1938 (16)"private company" and "public company" have the meanings respectively assigned to them inclause (68) and clause (72) of section 2 of the Companies Act, 2013 (18 of 2013)
