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[Cites 0, Cited by 0] [Section 181] [Entire Act]

State of Odisha - Subsection

Section 181(l) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(l)all reasonably practical measures are taken to avoid injury to building workers, building structure or equipment while structural steel or prefabricated parts are handled or stored or transported or raised or lowered;