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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(1)(v) in The Maharaja Sayajirao University of Baroda Act, 1949

(v)to frame the annual financial [estimates] [This word was substituted for the word 'estimate' by Bombay 9 of 1951, Section 3, Schedule] of the University and to submit them to the Senate;