Supreme Court - Daily Orders
Delhi Development Authority vs M/S. K.L. Rathi Steels Ltd. on 3 July, 2019
ITEM NO.63 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
IA 112858/2018, in REVIEW PETITION (CIVIL) Diary No(s). 29714/2018
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
M/S. K.L. RATHI STEELS LTD. & ORS. Respondent(s)
IA No. 112858/2018 - CONDONATION OF DELAY IN FILING REVIEW
PETITION)
Date : 03-07-2019 These matters were called on for hearing today.
For Petitioner(s)
Mr Jay Kumar, Adv.
Mr Ravinder Nain, Adv.
Mr. Ashwani Kumar, AOR
For Respondent(s)
Mr Dipak Mishra, Adv.
Mr Dhananjay Garg, Adv.
Mr. Dinesh Kumar Garg, AOR
Umme Salma, Adv.
Ms. Rachana Srivastava, AOR
UPON hearing the counsel the Court made the following
O R D E R
Opportunity to respondent no.1 to file counter affidavit has already been declined.
Service is complete on respondent no.3 but none has entered appearance.
Respondent no.4 has failed to file counter affidavit Signature Not Verified despite last opportunity having been granted, as such, further Digitally signed by HEMA JOSHI Date: 2019.07.06 14:05:56 IST Reason: opportunity is declined.
-2-Item no.63 Respondent no.2 is granted four weeks time as last opportunity for filing counter affidavit. Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks whether counter affidavit is filed or not as further opportunity to file counter affidavit stands declined.
ANIL LAXMAN PANSARE Registrar