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[Cites 0, Cited by 0] [Section 149] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 149(3) in The Arunachal Pradesh Goods and Services Tax Act, 2017

(3)The goods and services tax compliance rating score may be updated at periodic intervals and intimated to the registered person and also placed in the public domain in such manner as may be prescribed.