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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(za) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(za)"Lifting appliance" means a crane, hoist, derrick, which ginpole, sheer legs, jack, pulley block or other equipment used for lifting materials, objects or building worker;