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[Cites 0, Cited by 0] [Section 26(9)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(9)(C) in The M.P. Bhumi Vikas Rules, 1984

(C)Engineer. - Competence. - The licensed engineer shall be competent to carry out the work related to the permission for building as given below and shall be entitled to submit :