Supreme Court - Daily Orders
Uttar Pradesh Power Corporation ... vs M/S Lalitpur Power Generation Company ... on 4 April, 2024
Bench: Pamidighantam Sri Narasimha, Aravind Kumar
ITEM NO.801 COURT NO.16 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4033/2020
UTTAR PRADESH POWER CORPORATION LIMITED Appellant(s)
VERSUS
M/S LALITPUR POWER GENERATION COMPANY
LIMITED & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.130888/2020-STAY APPLICATION )
Date : 04-04-2024 This appeal was mentioned today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Appellant(s) Mr. Parag Tripathi, Sr. Adv.
Mr. Hemant Sahai, Adv.
Mr. Nitish Gupta, Adv.
Ms. Nipun Sharma, Adv.
Ms. Parichita Chowdhury, Adv.
Ms. Arushi Mishra, Adv.
Mr. Mohit D. Ram, AOR
Mr. Anubhav Sharma, Adv.
For Respondent(s) M/S. Vachher And Agrud, AOR
UPON being mentioned, the Court made the following
O R D E R
List on 26.04.2024.
(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Rajni Mukhi Date: 2024.04.04 18:03:41 IST Reason: