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[Cites 0, Cited by 0] [Section 3(In)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(In)(a) in The Indian Institutes of Management (Amendment) Act, 2023

(a)for the words "every person employed by every existing Institute", the words "every person, other than a Director employed by every existing Institute" shall be substituted;