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Himachal Pradesh High Court

Suraj Sidhu vs . Kuldeep Sharma on 30 March, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Suraj Sidhu vs. Kuldeep Sharma Cr.MP No. 642 of 2022 .

30.03.2022 Present Mr. Jagat Pal, Advocate, for the applicant/appellant.

Cr.MP No. 642 of 2022 Leave to appeal is granted. Application stands disposed of.

Cr. Appeal No.________2022 Be registered.

Admit.

Issue post admission notice to the respondent, returnable within four weeks, on taking steps within a period of one week.

Record of courts below be called for.

(Sandeep Sharma) Judge 30th March, 2022 (reena) ::: Downloaded on - 31/03/2022 20:13:08 :::CIS