Himachal Pradesh High Court
Suraj Sidhu vs . Kuldeep Sharma on 30 March, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Suraj Sidhu vs. Kuldeep Sharma Cr.MP No. 642 of 2022 .
30.03.2022 Present Mr. Jagat Pal, Advocate, for the applicant/appellant.
Cr.MP No. 642 of 2022 Leave to appeal is granted. Application stands disposed of.
Cr. Appeal No.________2022 Be registered.
Admit.
Issue post admission notice to the respondent, returnable within four weeks, on taking steps within a period of one week.
Record of courts below be called for.
(Sandeep Sharma) Judge 30th March, 2022 (reena) ::: Downloaded on - 31/03/2022 20:13:08 :::CIS