Delhi High Court - Orders
Jindal Steel & Power Limited vs Reserve Bank Of India on 28 August, 2020
Author: Jayant Nath
Bench: Jayant Nath
$~A-34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3601/2020
JINDAL STEEL & POWER LIMITED ... Petitioner
Through Mr.Parag P.Tripathi and Mr.Gopal
Jain, Sr.Advs. with Mr.Saket Sikri,
Mr.VijayAggarwal, Mr.Mahesh Agarwal,
Mr.NamanJoshi, Mr.Manish Kharbanda, Ms.Priya
Singh, Mr.Gurpreet Parwanda, Ms.Meera Menon,
Mr.Shailesh Pandey and Mr.Deepanshu Choithani,
Advs.
versus
RESERVE BANK OF INDIA ... Respondent
Through Mr.Atul Sharma, Mr.Abhinav Sharma
and Ms.Abhilasha Singh, Advs.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 28.08.2020 This hearing is conducted through video conferencing. List on 10.09.2020.
JAYANT NATH, J.
AUGUST 28, 2020/st