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Delhi High Court - Orders

Jindal Steel & Power Limited vs Reserve Bank Of India on 28 August, 2020

Author: Jayant Nath

Bench: Jayant Nath

$~A-34
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 3601/2020
     JINDAL STEEL & POWER LIMITED                  ... Petitioner
                      Through     Mr.Parag P.Tripathi and Mr.Gopal
                      Jain,   Sr.Advs.     with    Mr.Saket       Sikri,
                      Mr.VijayAggarwal,      Mr.Mahesh         Agarwal,
                      Mr.NamanJoshi, Mr.Manish Kharbanda, Ms.Priya
                      Singh, Mr.Gurpreet Parwanda, Ms.Meera Menon,
                      Mr.Shailesh Pandey and Mr.Deepanshu Choithani,
                      Advs.
                      versus
     RESERVE BANK OF INDIA                         ... Respondent
                      Through     Mr.Atul Sharma, Mr.Abhinav Sharma
                                  and Ms.Abhilasha Singh, Advs.

     CORAM:
     HON'BLE MR. JUSTICE JAYANT NATH
             ORDER

% 28.08.2020 This hearing is conducted through video conferencing. List on 10.09.2020.

JAYANT NATH, J.

AUGUST 28, 2020/st