Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Kerala - Subsection

Section 52(2)(q) in Kerala Clinical Establishments (Registration and Regulation) Act, 2018

(q)the form and details for granting permanent registration under sub-section (6) of Section 19;