Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act] State of Goa - Subsection Section 27(1)(vi) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975 (vi)to consider proposals for fixation of pay scales for new posts and revision of pay scales and advise the Executive Council thereon.