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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(ad) in The U.P. Participatory Irrigation Management Act, 2009

(ad)"Lift Irrigation" means the irrigation in which water needs to be lifted from its source and supplied to the lands situated on higher level;