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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Assam - Subsection

Section 90(11) in Assam Panchayat Act, 1994

(11)Fisheries. - (i) fish seed production and distribution;
(ii)development of Fisheries in private and community tanks;
(iii)development of island fisheries;
(iv)fish curing and drying;
(v)assistance to traditional fishing;
(vi)organizing fish marketing co-operatives;
(vii)welfare schemes for the uplift and development of fishermen.