Himachal Pradesh High Court
Rozy Jaswal vs . Narinder Singh Jaswal on 10 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Rozy Jaswal vs. Narinder Singh Jaswal FAO(FC) No. 21 of 2022 .
10.08.2022 Present: Mr. Raghav Goel and Mr. Ashok Vermani, Advocates, for the appellant.
FAO(FC) No. 21 of 2022 & CMP No. 10978 of 2022 Dasti notice be issued for the service of respondent returnable for 31st August, 2022, on taking steps within two days. In the meanwhile, the respondent is restrained from solemnizing the second marriage.
r List on 31st August, 2022 CMP No. 10979 of 2022 & CMP No. 10983 of 2022 Issue notice to the respondent returnable for 31st August, 2022 on taking steps within two days.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 10th August, 2022 (himani) ::: Downloaded on - 10/08/2022 20:04:17 :::CIS