Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Assam - Subsection

Section 49(22) in Assam Panchayat Act, 1994

(22)Welfare of the weaker section and in particular of the Scheduled Castes and Scheduled Tribes. - (a) Promotion of welfare of Scheduled Castes, Scheduled Tribes and other weaker section.
(b)Preventing such castes and classes from social injustice and explotation.