Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of West Bengal - Subsection

Section 86(iv) in The Appellate Side Rules of The High Court at Calcutta

(iv)inclusion of such an application in the Daily Cause List shall constitute service of notice upon the caveator under sub - section (3) of section 148A of the Code of Civil Procedure;