Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Haryana - Subsection Section 18(4) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002 (4)The recovery of fee along with penalty under this rule shall not amount to absolving the offenders of any other liabilities provided elsewhere in the Act.
