Section 3(2)(b) in The Passport (Entry Into India) Act, 1920

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(b) in The Passport (Entry Into India) Act, 1920

(b)prescribe the authorities by whom passports must have been issued or renewed, and the conditions with which they must comply, for the purposes of this Act; and

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Union of India - Subsection

Section 3(2)(b) in The Passport (Entry Into India) Act, 1920