(2)No person, without permission in writing, by general or special order, of the Central Government or any officer authorised by that Government in this behalf, shall--(a)enter or remain or cause any other person to enter or remain in the movement area;(b)leave or throw or cause to be thrown any animal, bird or property or object of any nature whatsoever in the movement area;(c)permit any animal under his possession or control or otherwise to stray in the movement area; and(d)operate any vehicle in the movement area.
