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[Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(4)(f) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(f)propose to the Vice-Chancellor that explanation be called for unauthorized expenditure or other financial irregularities from any academic member of the University;