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[Cites 0, Cited by 0] [Section 163] [Entire Act]

State of Gujarat - Subsection

Section 163(1) in The Gujarat Co-Operative Societies Act, 1961

(1)No society shall open a branch or a place of business outside the State of Gujarat, and no co-operative society registered under any law' in any other State shall open a branch or a place of business in the State of Gujarat without the permission of the Registrar.