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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Bihar - Subsection

Section 65(2)(xvi) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(xvi)authority before which appeal against order of Cane Commissioner, made under clause (iii) of the proviso to sub-section (4) of section 32 shall lie;