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[Cites 0, Cited by 0] [Section 133(2)] [Section 133] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 133(2)(xvi) in Arunachal Pradesh Co-operative Societies Act, 1978

(xvi)provide for the formation and maintenance of a register of members, and where the liability of members is limited by shares, of a register of shares and a list of members;