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Delhi High Court - Orders

Komal Narula vs Dmi Finance Pvt. Ltd & Anr on 23 February, 2021

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                         $~11
                         *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                         +      O.M.P. (COMM) 166/2019 & IA 6024/2019 & IA 11657/2020

                                KOMAL NARULA                                  ..... Petitioner
                                                   Through Mr Chinmoy Pradip Sharma, Advocate
                                                   Mr Irfan Hasieb, Advocate.

                                                   versus

                                DMI FINANCE PVT. LTD & ANR.        ..... Respondents
                                              Through Mr Ashutosh Kumar Pandey, Advocate

                                CORAM:
                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                        ORDER

% 23.02.2021 Arguments heard. Order reserved.

VIBHU BAKHRU, J FEBRUARY 23, 2021 pkv Signature Not Verified Digitally Signed By:DUSHYANT RAWAL