Delhi High Court - Orders
Komal Narula vs Dmi Finance Pvt. Ltd & Anr on 23 February, 2021
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 166/2019 & IA 6024/2019 & IA 11657/2020
KOMAL NARULA ..... Petitioner
Through Mr Chinmoy Pradip Sharma, Advocate
Mr Irfan Hasieb, Advocate.
versus
DMI FINANCE PVT. LTD & ANR. ..... Respondents
Through Mr Ashutosh Kumar Pandey, Advocate
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 23.02.2021 Arguments heard. Order reserved.
VIBHU BAKHRU, J FEBRUARY 23, 2021 pkv Signature Not Verified Digitally Signed By:DUSHYANT RAWAL