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[Cites 0, Cited by 0] [Section 22(7)] [Section 22] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 22(7)(c) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(c)with respect to sub-clause (vi) of clause (g) of sub-regulation (6) , not less than sixty per cent of the unit holders by value shall apply, in writing, to the manager for the purpose.