Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of West Bengal - Subsection Section 14(3) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001 (3)in the case of a family, upon the person in management of such family or of the property of such family, in the manner specified in sub-rule (4);
