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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(12) in Orissa Universities Act, 1989

(12)The Vice-Chancellor of the University shall, when present, preside at the meetings of the Senate and at every meeting of any other authority of which he is a member and, in the absence of the Chancellor, shall also preside at Convocation of the University.