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Allahabad High Court

Smt.Prem Kumari Agarwal vs State Of U.P.& Another on 13 January, 2010

Bench: Prakash Krishna, Yogesh Chandra Gupta

Court No. - 36
Case :- WRIT - C No. - 10830 of 2000

Petitioner :- Smt.Prem Kumari Agarwal
Respondent :- State Of U.P.& Another
Petitioner Counsel :- Yogesh Agarwal
Respondent Counsel :- C.S.C.

Hon'ble Prakash Krishna J.

Hon'ble Yogesh Chandra Gupta,J. Heard learned counsel for the petitioner Sri Yogesh Agarwal and learned Standing Counsel, Sri Vishnu Pratap Singh. Judgment reserved.

Order Date :- 13.1.2010 SR