Allahabad High Court
Smt.Prem Kumari Agarwal vs State Of U.P.& Another on 13 January, 2010
Bench: Prakash Krishna, Yogesh Chandra Gupta
Court No. - 36 Case :- WRIT - C No. - 10830 of 2000 Petitioner :- Smt.Prem Kumari Agarwal Respondent :- State Of U.P.& Another Petitioner Counsel :- Yogesh Agarwal Respondent Counsel :- C.S.C. Hon'ble Prakash Krishna J.
Hon'ble Yogesh Chandra Gupta,J. Heard learned counsel for the petitioner Sri Yogesh Agarwal and learned Standing Counsel, Sri Vishnu Pratap Singh. Judgment reserved.
Order Date :- 13.1.2010 SR