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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(2)(d) in Andhra Pradesh Electricity Duty Act, 1939

(d)the times at which, the forms in which, and the officers to whom, the returns required by clause (b) of Section 4 should be submitted;