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[Cites 0, Cited by 0] [Section 72(4)] [Section 72] [Entire Act]

State of Tamilnadu - Subsection

Section 72(4)(b) in Tamil Nadu Pension Rules, 1978

(b)where the deceased Government servant is survived only by child or children, the guardian of such child or children may submit a claim in Form 14 to the Audit Officers: