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[Cites 0, Cited by 0] [Section 12A(2)] [Section 12A] [Entire Act]

State of Goa - Subsection

Section 12A(2)(d) in The Goa, Daman and Diu Preservation of Trees Act, 1984

(d)if such person cannot be found, is affixed on some conspicuous part of his last known place of residence or business or is given or tendered to some adult member of his family or is affixed at some conspicuous part of structure or tree or building, if any, to which it relates.