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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Andhra Pradesh - Subsection

Section 59(1)(b) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(b)to construct a closed cesspool or soakage pit and fittings as may appear to the Board necessary for the purpose of gathering and receiving the filth and other polluted and obnoxious matter from and conveying the same off, the said premises and of effectually flushing such drain and every fixture connected therewith;