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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(i) in Rajasthan Municipalities (Purchase of Materials and Contracts) Rules, 1974

(i)The limited tender system shall ordinarily be adopted in the case of all orders the estimated value of which is less than [Rs. 10,000/-] [Substituted by Notification dated 5-6-1991 [16-1-1992].].