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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(2)(i) in The M.P. Motoryan Karadhan Rules, 1991

(i)if the lax is payable for the life time of a vehicle, on or before the last date fixed or the payment of life time lax;