Section 58 in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986
58. Repeal and Saving.-(1) The Cochin University of
Science and Technology Ordinance, 1986 (48 of 1986), ishereby repealed.(2)Notwithstanding such repeal, anything done ordeemed to have beeen done or any action taken or deemedto have been taken under the said Ordinance, shall be deemedto have been done or taken under this Act.English Translation AppendixACT 5 OF 1989THE COCHIN UNIVERSITY OF SCIENCE ANDTECHNOLOGY (AMENDMENT) ACT, 1989(Received the assent of the Governor on the 31st day ofJanuary, 1989 and published as Act 5 of 1989 in the KeralaGazette Extraordinary No. 104 dated the 31st January, 1989)An Act to amend the Cochin University o f Science andTechnology Act, 1986.Preamble.- WHEREAS it is expedient to amend the cochinUniversity, of Science and Technology Act, 1986, for the purposeshereinafter appearing.Be it enacted in the Thirty-ninth Year of the Republic ofIndia as follows:-
