Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Bihar - Subsection Section 31(4) in Bihar Land Tribunal Rules, 2010 (4)The officers and employees made available to the Tribunal by the State Government, shall, during the period of their posting in the Tribunal, be under the administrative control of the Chairman.
